Newsline Issue Date: 26 November 2018
Tamil Nadu Will Challenge NGT Order for Reopening Sterlite Plant in SC: Palaniswami  ||  Sabarimala Row: Court Orders Activist Rahul Easwar’s Re-arrest for Defying Bail Condition  ||  Fearing Communal Disharmony, West Bengal Govt Says No to BJP’s ‘Rath Yatra’  ||  Congress Says Govt Application Blames Supreme Court for ‘Factual Bloomer’ in Rafale Verdict  ||  Disruptors Have Lost on All Counts, Says Arun Jaitley Bolstered by SC Verdict on Rafale Deal  ||  Mere Conjecture of a UPA Era Deal for 126 Rafale Jets of No Use: SC in Clean Chit to Modi Govt  ||  Last Spoke to Sheena 2 Months Before Her Murder, Told Rahul to File Missing Complaint, Says Father  ||  NGT Orders Reopening of Vedanta's Sterlite Plant in Thoothukudi Months after 13 Died Seeking Its Closure  ||  Rafale Row: Govt Moves SC Seeking to Correct 'Misinterpretation' Over CAG Report, PAC in SC Verdict  ||  Suspended RJD Legislator Convicted for Raping Minor  

Judgments

Transaction value is a normal price at which such goods are ordinarily sold by Assessee to a buyer where buyer is not related persons and price is sole consideration....

(15.11.2018)

Even if a party successfully shows sufficient cause, still party is not entitled for condonation of delay as a matter of right....

(15.11.2018)

Testimony of an injured witness can be acted upon even without any corroboration as he is having a special status in law....

(16.11.2018)

In a case of composite negligence where liability is joint and several, it is choice of claimants to claim compensation from either of tortfeasor....

(17.11.2018)

Notifications & Circulars

Commerce Minister Releases Rep.....
(19.11.2018)
RBI Central Board meets at Mumbai
(19.11.2018)
SEZ Policy Report Submitted to Commerce Minister
(19.11.2018)

International Cases

Trustees are not empowered to adopt an index other than RPI unless RPI.....

News

Patna Businessman Spends Night in Jail After Cops Misread Court Order Written in English (03.12.2018)
Mumbai Man Arrested From His Own Wedding Party for Stealing a Mobile Phone (02.12.2018)
Two More Persons Arrested in Pansare Murder Case (02.12.2018)
Jodhpur Court Directs Police to File FIR Against Twitter CEO for 'Hurting Sentiments' of Brahmin Community (02.12.2018)